Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 74 in The Rajasthan Tenancy (Board Of Revenue) Rules, 1955 74. The applicant shall file with the application as many copies of it as there are land-holders and other persons in possession to be served with notice.
