Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 32 in The Bihar Finance Service Rules, 1953 32. Prescribed Acts and Regulations. - The Acts and Regulations from which questions will be set are noted below :-Laws and Regulations in which the examination will be without Books.
