Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Punjab - Section Section 63 in The Punjab Tenancy Act, 1887 63. Title of occupancy tenant to make improvements. - A tenant having the right of occupancy is entitled to make improvements on his tenancy.
