Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 76] [Entire Act]

Union of India - Subsection

Section 76(1) in The Standards Of Weights And Measures Act, 1976

(1)There shall be established by the Central Government, at such place as it may think fit, an Institute to be known as the Indian Institute of Legal Metrology (hereafter referred to as the Institute) for imparting training in legal metrology and other allied branches of knowledge.