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Calcutta High Court

M/S. Rainbow Times Pvt. Ltd vs M/S. Jaybee Quartz on 9 July, 2014

Author: Patherya

Bench: Patherya

 ORDER SHEET                     CP NO.497 OF 2014
                        IN THE HIGH COURT AT CALCUTTA
                               Original Jurisdiction
                                 ORIGINAL SIDE


                                                             IN THE MATTER OF :
                                                       M/S. RAINBOW TIMES PVT. LTD.
                                                                                AND
                                                                 M/S. JAYBEE QUARTZ




         BEFORE:
     The Hon'ble JUSTICE PATHERYA

Date : 9th July, 2014.

Mr.D. Basak, Adv. for petitioner. The Court:-In view of letter dated 25.06.2014, no outstanding or dispute exists between the parties. Accordingly, CP No.497 of 2014 is permanently stayed.

Letter dated 25.06.2014 be kept on record. Urgent certified photocopy of this order, if applied for, be supplied to the parties subject to compliance with all requisite formalities.

( PATHERYA, J.) nm