Calcutta High Court
M/S. Rainbow Times Pvt. Ltd vs M/S. Jaybee Quartz on 9 July, 2014
Author: Patherya
Bench: Patherya
ORDER SHEET CP NO.497 OF 2014
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
IN THE MATTER OF :
M/S. RAINBOW TIMES PVT. LTD.
AND
M/S. JAYBEE QUARTZ
BEFORE:
The Hon'ble JUSTICE PATHERYA
Date : 9th July, 2014.
Mr.D. Basak, Adv. for petitioner. The Court:-In view of letter dated 25.06.2014, no outstanding or dispute exists between the parties. Accordingly, CP No.497 of 2014 is permanently stayed.
Letter dated 25.06.2014 be kept on record. Urgent certified photocopy of this order, if applied for, be supplied to the parties subject to compliance with all requisite formalities.
( PATHERYA, J.) nm