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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(4) in The Punjab Sugarcane (Regulation of Purchase and Supply) Rules, 1958

(4)The agent or the purchasing agent, as the case may be, shall cause a list to be put up at each weighment and payment centre showing the names of persons responsible for weighments and payments made at the centre and shall cause lists to be maintained up-to-date.