Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Odisha - Subsection Section 25(11) in The Orissa Marine Fishing Regulation Rules, 1983 (11)Every decision or order of the Appellate Authority shall be supplied to the appellant and such other parties as the Appellate Authority deem proper.
