Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 188] [Entire Act] State of Telangana - Subsection Section 188(3) in Telangana Panchayat Raj Act, 2018 (3)The Zilla Praja Parishad may, with the approval of the Government levy contributions from the funds of the Mandal Praja Parishads in the district.
