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[Cites 0, Cited by 0] [Section 57(3)] [Section 57] [Entire Act]

State of West Bengal - Subsection

Section 57(3)(c) in Jhargram University Act, 2017

(c)the conditions of residence and rules of discipline of the students of the University, including students of the colleges affiliated to or recognised by it, and the levy of fees for residence in halls;