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State of Maharashtra - Section

Section 7 in The Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977

7. Procedure for resignation by employees of private schools.

- If any employee intends to resign his post in any private school, at any time after the appointed date, he shall draw up a letter of resignation in duplicate and sign both the copies of that letter and put the date thereon. He may then forward one copy to the Management by registered post and keep other copy with him.