Delhi High Court - Orders
Shri Ji Projects vs Curo India P Ltd on 1 May, 2024
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 238/2017
SHRI JI PROJECTS
..... Appellant
Through: Ms. Anusuya Salwan, Mr. Bankim
Garg, Mr. Rachit Wadhwa, Ms.
Nikita Salwan, Ms. Simran Sakunia
and Ms. Sonika Singh, Advs.
versus
CURO INDIA P LTD
..... Respondent
Through: Mr. Shantanu Sharma and Mr.
Varinder Kumar Sharma, Advs.
CORAM:
HON'BLE MS. JUSTICE SHALINDER KAUR
ORDER
% 01.05.2024
1. The Hon'ble Judge is on leave today.
2. Renotify on 13.08.2024.
BY ORDER COURT MASTER MAY 1, 2024/ss This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/05/2024 at 00:55:41