Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Karnataka - Subsection Section 37(3) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004 (3)The fund may be employed for any of the purposes of the University in the manner prescribed by the statutes.
