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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Telangana - Subsection

Section 13(2)(b) in Telangana Municipal Corporations Act, 1994

(b)any penalty, forfeiture or punishment incurred in respect of any offence committed against the [Telangana] [Adapted in G.O.Ms.No.142, Municipal Administration & Urban Development (A2) Department, dated 29.10.2015.] Municipalities Act, 1965, or