Section 23(1)(B) in Rabindranath Tagore University Act, 2017

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State of Assam - Subsection

Section 23(1)(B) in Rabindranath Tagore University Act, 2017

(B)Other members :

(xxii)two persons distinguished in Literature/Law/Medicine/ Science/Engineering/Technology/Commerce/Public life nominated by the Chancellor;

(xxiii)two representatives with good records to be elected by the Post-graduate Students of the University from amongst themselves: