Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 178(2)] [Section 178] [Entire Act]

Union of India - Subsection

Section 178(2)(u) in The Electricity Act, 2003

(u)the procedures for calculating the expected revenue from tariff and charges under sub-section (5) of section 62;