Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Haryana - Subsection Section 7(1) in The Haryana Advocates' Welfare Fund Rules, 2014 (1)Every application under sub-section (1) or sub-section (2) of section 18 of the Act for admission as a member of the Fund shall be in Form IV.
