Section 63(1)(c) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

(c)fold the ballot paper so as to conceal his [vote or votes;] [Substituted for the word 'vote' by G. N. of 8.2.1971.]

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