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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Karnataka - Subsection

Section 5(ii) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(ii)to provide for instruction in such branches of knowledge or learning pertaining to Rural Development and Panchayat Raj, as the University may think fit and to make provision for research and for the advancement and dissemination of knowledge of Rural Development and Panchayat Raj;