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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(4)(c) in Jammu and Kashmir Brick Kilns (Regulation) Act, 2010

(c)has an adequate mud stock as raw material for such brick kiln on an uneven, unproductive land to be certified by the Director, Agriculture.]