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Bombay High Court

Pr. Commissioner Of Income Tax-4 vs Morgan Stanley India Co. Pvt. Ltd on 14 January, 2019

Before : Aniruddha M. Chandekar Prothonotary & Senior Master Date : 14th January, 2019 FOR REJECTION :

34 ITXAL/1702/2018 ) Mr. Sanjay Chauhan I/b Padma Divakar, 36 ITXAL/1711/2018 ) Advocate for Appellants. 37 ITXAL/1713/2018 ) 46 ITXAL/1739/2018 ) P.C. : Appellants and/or their Advocate to 47 ITXAL/1741/2018 ) remove office objections on the Appeals ) and get the same numbered and ) registered on or before 11.02.2019, ) failing Appeals to stand rejected for non-

) removal of office objections under ) O.S.Rule 986.


 39   ITXAL/1717/2018 )                     Mr. Sanjay Chauhan I/b. N. C. Mohanty,
                      )                     Advocate for Appellants.
                      )
                      ) P.C. :              Appellants and/or their Advocate to
                      )                     remove office objections on the Appeal
                      )                     and get the same numbered and
                      )                     registered on or before 11.02.2019,
                      )                     failing Appeal to stand rejected for non-
                      )                     removal of office objections under
                      )                     O.S.Rule 986.




Date : 14.01.2019                              Prothonotary & Senior Master




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