Bombay High Court
Pr. Commissioner Of Income Tax-4 vs Morgan Stanley India Co. Pvt. Ltd on 14 January, 2019
Before : Aniruddha M. Chandekar Prothonotary & Senior Master Date : 14th January, 2019 FOR REJECTION :
34 ITXAL/1702/2018 ) Mr. Sanjay Chauhan I/b Padma Divakar, 36 ITXAL/1711/2018 ) Advocate for Appellants. 37 ITXAL/1713/2018 ) 46 ITXAL/1739/2018 ) P.C. : Appellants and/or their Advocate to 47 ITXAL/1741/2018 ) remove office objections on the Appeals ) and get the same numbered and ) registered on or before 11.02.2019, ) failing Appeals to stand rejected for non-
) removal of office objections under ) O.S.Rule 986.
39 ITXAL/1717/2018 ) Mr. Sanjay Chauhan I/b. N. C. Mohanty,
) Advocate for Appellants.
)
) P.C. : Appellants and/or their Advocate to
) remove office objections on the Appeal
) and get the same numbered and
) registered on or before 11.02.2019,
) failing Appeal to stand rejected for non-
) removal of office objections under
) O.S.Rule 986.
Date : 14.01.2019 Prothonotary & Senior Master
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