Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Rajasthan High Court - Jaipur

Smt. Sumitra Devi W/O Ranjeet Singh ... vs Rohitashv Singh S/O Jagdev Singh ... on 9 May, 2022

Author: Madan Gopal Vyas

Bench: Madan Gopal Vyas

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil First Appeal No. 771/2019

                                   Smt. Sumitra Devi W/o Ranjeet Singh Nitharwal
                                                                                                       ----Appellant
                                                                        Versus
                                   Rohitashv Singh S/o Jagdev Singh (Deceased During Suit)
                                                                                                     ----Respondent

For Appellant(s) : Mr. Kishan Swami For Respondent(s) :

HON'BLE MR. JUSTICE MADAN GOPAL VYAS Order 09/05/2022 Heard.
Admit.
Issue notice to the respondents, returnable within six weeks. Call for the record.
(MADAN GOPAL VYAS),J ANIL SHARMA /42 (Downloaded on 10/05/2022 at 09:53:03 PM) Powered by TCPDF (www.tcpdf.org)