Rajasthan High Court - Jaipur
Smt. Sumitra Devi W/O Ranjeet Singh ... vs Rohitashv Singh S/O Jagdev Singh ... on 9 May, 2022
Author: Madan Gopal Vyas
Bench: Madan Gopal Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil First Appeal No. 771/2019
Smt. Sumitra Devi W/o Ranjeet Singh Nitharwal
----Appellant
Versus
Rohitashv Singh S/o Jagdev Singh (Deceased During Suit)
----Respondent
For Appellant(s) : Mr. Kishan Swami For Respondent(s) :
HON'BLE MR. JUSTICE MADAN GOPAL VYAS Order 09/05/2022 Heard.
Admit.
Issue notice to the respondents, returnable within six weeks. Call for the record.
(MADAN GOPAL VYAS),J ANIL SHARMA /42 (Downloaded on 10/05/2022 at 09:53:03 PM) Powered by TCPDF (www.tcpdf.org)