Madhya Pradesh High Court
Vikram Singh Rawat vs The State Of Madhya Pradesh on 21 August, 2023
Author: Sanjeev S Kalgaonkar
Bench: Sanjeev S Kalgaonkar
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 34492 of 2023 (VIKRAM SINGH RAWAT Vs THE STATE OF MADHYA PRADESH) Dated : 21-08-2023 Parties through their counsel.
As prayed by learned counsel for the applicant, list the matter after two weeks.
(SANJEEV S KALGAONKAR) JUDGE Rks Signature Not Verified Signed by: RAM KUMAR SHARMA Signing time: 22/08/2023 10:44:40 AM