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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Kerala - Subsection

Section 15(2) in Kerala Veterinary and Animal Sciences University Act, 2010

(2)The Finance Officer shall hold office for a period of three years and shall be eligible for reappointment for a further period of three years:Provided that a person appointed as the Finance Officer shall retire from office, if during the term of his office, he attains the age of superannuation as per the terms and conditions of his appointment.