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[Cites 0, Cited by 0] [Section 333] [Entire Act]

State of Bihar - Subsection

Section 333(a) in Bihar Board's Miscellaneous Rules, 1958

(a)At the close of each month, the Nazarat Deputy Collector must satisfy himself and certify to the Collector that the Nazir's Accounts have been duly kept and the cash balance including vouchers had been verified by him daily throughout the month.