Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of West Bengal - Subsection Section 46(1) in West Bengal Societies Registration Rules, 1963 (1)Subject to the provisions of the Act, the Rules and these bye-laws every member of the society above the age of years shall be qualified to be elected or appointed as a director.
