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[Cites 0, Cited by 1] [Section 35] [Entire Act]

State of West Bengal - Subsection

Section 35(3) in The West Bengal Panchayat Act, 1973

(3)The State Government shall make rules relating to the method of recruitment and the terms and conditions of service including the pay and allowances, superannuation, provident fund and gratuity, of the Secretary.