Madras High Court
S.S.Swaminathan vs Mr.Gopi Ravikumar on 7 September, 2021
Bench: T.Raja, T.V.Thamilselvi
Contempt Petition Nos.455 & 456 of 2020
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 07.09.2021
CORAM
THE HONOURABLE MR.JUSTICE T.RAJA
AND
THE HONOURABLE MRS.JUSTICE T.V.THAMILSELVI
Contempt Petition Nos.455 & 456 of 2020
1. S.S.Swaminathan
2. M.Malaichamy
3. V.P.Rajendran
4. P.Balamanickam
5. R.Ravichandran .. Petitioners in Cont.P.No.455 of 2020
1. Sheela Mercy Devadoss
2. V.Sophia Raju
3. K.S.Begum
4. Paranthaman .. Petitioners in Cont.P.No.456 of 2020
-vs-
1. Mr.Gopi Ravikumar
Secretary, Law Department
Government of Tamil Nadu
Fort St.George
Chennai 600 009
2. Dr.N.Santhosh Kumar
Director of Legal Studies
Nandanam Respondents in both the
Chennai 600 035 .. Contempt Petitions
1/3
https://www.mhc.tn.gov.in/judis/
Contempt Petition Nos.455 & 456 of 2020
Petitions under Section 11 of the Contempt of Courts Act, 1971
praying to punish the respondents for wilful disobedience of the order of
this Court dated 08.07.2013 made in W.A.Nos.529 & 530 of 2011,
respectively.
For Petitioners :: Mr.M.Anbalagan
and Dr.S.S.Swaminathan
Party-in-Person
For Respondents :: Mr.V.Manoharan
Government Advocate
ORDER
(Order of the Court was made by T.RAJA, J.) Learned counsel appearing for the petitioners as well as Dr.S.S.Swaminathan appearing in person, sought permission to withdraw the contempt petitions and an endorsement also has been made to that effect.
2. Recording their statement and the endorsement, the contempt petitions are dismissed as withdrawn.
(T.R.,J.) (T.V.T.S.,J.) 07.09.2021 ss 2/3 https://www.mhc.tn.gov.in/judis/ Contempt Petition Nos.455 & 456 of 2020 T.RAJA, J.
AND T.V.THAMILSELVI, J.
ss Cont.P.Nos.455 & 456 of 2020 07.09.2021 3/3 https://www.mhc.tn.gov.in/judis/