Punjab-Haryana High Court
Surinder Kumar vs State Of Haryana And Another on 29 November, 2024
Neutral Citation No:=2024:PHHC:159531
215-10 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP-28035-2019
Date of decision: 29.11.2024
SURINDER KUMAR ...PETITIONER
VERSUS
THE STATE OF HARYANA AND ANR. ...RESPONDENTS
CORAM: HON'BLE MR. JUSTICE JAGMOHAN BANSAL
Present: Mr. Surinder Gandhi, Advocate for the petitioner.
Ms. Harsh Rekha Kapoor, Assistant Advocate General, Haryana.
Mr. Pritam Singh Saini, Advocate for respondent-HSMITC.
****
JAGMOHAN BANSAL ,J. (ORAL)
For details, see order of even date passed in CWP-1266-2018, Sunder Lal Vs. State of Haryana and another.
29.11.2024 (JAGMOHAN BANSAL) renubala JUDGE
Whether speaking/reasoned: Yes/No Whether reportable: Yes/No 1 of 1 ::: Downloaded on - 03-12-2024 00:52:43 :::