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[Cites 0, Cited by 0] [Section 13A(1)] [Section 13A] [Entire Act]

State of Rajasthan - Subsection

Section 13A(1)(b) in The Rajasthan Colonisation Act, 1954

(b)"dues" in relation to the land allotted, shall include unpaid price of such land and such other dues as are required under law to be paid by the allottee.]