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[Cites 0, Cited by 1] [Section 328] [Entire Act]

State of West Bengal - Subsection

Section 328(1) in West Bengal Municipal Act, 1993

(1)If any tree or any branch of a tree or the fruit of any tree overhangs or is likely to fall and thereby endanger any person or any structure, well or tank, the Chairman may by notice require the owner of such tree to secure, lop or cut down the tree to prevent any danger therefrom.