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State of Maharashtra - Section

Section 12 in The Maharashtra Electricity Regulatory Commission (Consumer Grievance Redressal Forum & Electricity Ombudsman) Regulations, 2006

12. Location of office.

- The office(s) of the Electricity Ombudsman(s) will be located at such place(s) as may be determined by the Commission. In order to expedite disposal of Grievances the Electricity Ombudsman may hold sittings at such places within his area of jurisdiction as may be considered necessary and proper by him in respect of a representation before him.