Supreme Court - Daily Orders
Angammal vs Nallammal on 18 September, 2017
Author: Deepak Gupta
Bench: Deepak Gupta
ITEM NO.44 COURT NO.13 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)Diary No(s). 9037/2017
ANGAMMAL & ORS. Petitioner(s)
VERSUS
NALLAMMAL & ORS. Respondent(s)
Date : 18-09-2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DEEPAK GUPTA
[IN CHAMBERS]
For Petitioner(s) A. Lakshminarayanan, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Four weeks' time, as a last opportunity, is granted to learned counsel for the petitioners to cure the defects pointed out by the Registry.
(SONALI SAUND) (SUMAN JAIN)
SENIOR PERSONAL ASSISTANT COURT MASTER
Signature Not Verified
Digitally signed by
SONALI SAUND
Date: 2017.09.23
10:25:36 IST
Reason: