Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

State of Punjab - Subsection

Section 57(1)(b) in The Punjab Ayurvedic and Unani Practitioners Act, 1963

(b)any right, privilege, obligation or liability acquired, accrued or incurred under the Acts so repealed, or