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Supreme Court - Daily Orders

C.I.T.,Mumbai vs Varun Shipping Co.Ltd. on 15 March, 2018

Bench: R.K. Agrawal, Abhay Manohar Sapre

     ITEM NO.103                           COURT NO.8               SECTION IX

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Civil Appeal            No(s).   2145/2010

     C.I.T. AND ANR.                                                Appellant(s)

                                                  VERSUS

     VARUN SHIPPING CO.LTD.                                         Respondent(s)

     [AT THE TOP]

     WITH
     C.A. Nos. 2146/2010, 5350/2010, 5576/2010, 4318/2011, 9102/2012,
     8055/2015, 5170/2016, 2444/2017, 3662/2017, 3063/2017, 3661/2017,
     5330/2017 and 4934/2017

     SLP(C) No. 16126-16127/2012

     C.A. No. 12446/2017
     (IA No.79148/2017-CONDONATION OF DELAY IN FILING and IA
     No.79149/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)

     Diary No(s). 25400/2017
     ( IA No.81289/2017-CONDONATION OF DELAY IN FILING)

     Date : 15-03-2018 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE R.K. AGRAWAL
                         HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Appellant(s)              Mr.   K.Radhakrishnan,Sr.Adv.
                                   Mr.   Rupesh Kumar,Adv.
                                   Mr.   Arijit Prasad,Adv.
                                   Mr.   D.L.Chidananda,Adv.
                                   Mr.   Ritesh Kumar,Adv.
                                   Mr.   Pravesh Thakur,Adv.
                                   Mr.   D.S.Bisht,Adv.
                                   For   Mrs. Anil Katiyar, AOR

                                   Mr.   S.Ganesh,Sr.Adv.
                                   Ms.   Kavita Jha, AOR
                                   Mr.   Udit Naresh,Adv.
                                   Ms.   Devika Jain,Adv.
Signature Not Verified


     For Respondent(s)
Digitally signed by
ASHA SUNDRIYAL
Date: 2018.03.17
                                   Mr.   S.Ganesh,Sr.Adv.
11:03:58 IST
Reason:                            Ms.   Kavita Jha, AOR
                                   Mr.   Udit Naresh,Adv.
                                   Ms.   Devika Jain,Adv.

                                                   1
               Mr. Amar Dave,Adv.
               Mr. Pradhuman Gohil,Adv.
               Mrs. Taruna Singh Gohil, AOR
               Mr. Himanshu Chaubey,Adv.

               Mr. Ranjit B.Raut,Adv.
               Ms. Surbhi Kapoor,Adv.
               Mrs. Bina Gupta, AOR

               Mr. Rameshwar Prasad Goyal, AOR

               Mr. Siddharth Mittal, AOR
               Mr. Nayan Nepal,Adv.


      UPON hearing the counsel the Court made the following
                         O R D E R
Civil Appeal No.4934/2017

De-tagged.

Mr. K.Radhakrishnan, learned senior counsel appearing on behalf of the appellant stated that some of the paper books in the connected matters have not been provided by the concerned Department.

On his request, list these matters on 21st March, 2018 as the first case.



(ANITA MALHOTRA)                              (CHANDER BALA)
  COURT MASTER                                 COURT MASTER




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