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[Cites 0, Cited by 0] [Section 100] [Entire Act]

Union of India - Subsection

Section 100(6) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(6)With regard to flexible pipeline systems and pipeline systems made of a material other than steel, usage factors and, if applicable, load and material factors shall be determined to ensure that the safety level for such systems is not lower than that of pipelines and risers made of steel.