Bombay High Court
Apl Apollo Tubes Limited (Formerly ... vs Union Of India And 2 Ors on 29 November, 2018
Bench: Akil Kureshi, M.S. Sanklecha
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 681 OF 2018
Apl Apollo Tubes Limited (formerly Known As ....Petitioner
Lloyds Line Pipes Limited)
V/S
Union Of India And 2 Ors ....Respondent
Mr S. C. Tiwari for Petitioner Mr Jitendra Brijbhushan Mishra for R No 1 CORAM : AKIL KURESHI & M.S. SANKLECHA, JJ DATE : 29th November, 2018 P.C. :
At the joint request of learned Advocate for the Parties, Stand over to 24/01/2019. Ad-interim relief if any to continue till the next date.
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