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Bombay High Court

Apl Apollo Tubes Limited (Formerly ... vs Union Of India And 2 Ors on 29 November, 2018

Bench: Akil Kureshi, M.S. Sanklecha

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                 WRIT PETITION NO. 681 OF 2018

 Apl Apollo Tubes Limited (formerly Known As    ....Petitioner
 Lloyds Line Pipes Limited)
             V/S
 Union Of India And 2 Ors                    ....Respondent

Mr S. C. Tiwari for Petitioner Mr Jitendra Brijbhushan Mishra for R No 1 CORAM : AKIL KURESHI & M.S. SANKLECHA, JJ DATE : 29th November, 2018 P.C. :

At the joint request of learned Advocate for the Parties, Stand over to 24/01/2019. Ad-interim relief if any to continue till the next date.
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