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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Assam - Subsection

Section 17(2)(a) in The Assam Backward Classes Commission Act, 1993

(a)salaries and allowances payable to and the other terms and conditions of service of the Chairperson and members under sub-section (5) of Section 4 and of officer and other employees under sub-section (2) of Section 5;