(4)The [District Excise Officer or Assistant Excise Officer] [Substituted by GSR 60, dated 18.9.1969, Published in Rajasthan Government Gazette Part IV-C, dated 16.10.1969, [18-9-69].], shall send the copy of the pass received by him to the Excise Inspector of the Circle who will check the consignment and endorse the result on the pass and return it to the [District Excise Officer or Assistant Excise Officer] [Substituted by GSR 60, dated 18.9.1969, Published in Rajasthan Government Gazette Part IV-C, dated 16.10.1969, [18-9-69].] who shall forward all export passes received from other States to the Excise Commissioner, at the end of each quarter.
