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[Cites 0, Cited by 0] [Section 155(3)] [Section 155] [Entire Act]

Union of India - Subsection

Section 155(3)(b) in The Dedicated Freight Corridor Railway General Rules, 2018

(b)When a competent railway servant finds it necessary to cancel special precautions imposed earlier he shall advise in writing through a numbered message to the Station Master on duty of the block station controlling entry into the concerned block section, referring to his earlier message.