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Central Administrative Tribunal - Jaipur

Jugal Kishore Sharma vs M/O Railways on 19 July, 2018

              CENTRAL ADMINISTRATIVE TRIBUNAL JAIPUR

                                 Order Sheet
O.A./527/2014
                                                             Dated: 19/07/2018
Court No.: 1


                         JUGAL KISHORE SHARMA
                                   Vs
                             M/O RAILWAYS

      FOR APPLICANTS(S) Advocate :      Shri Rakesh Kumar Sharma

      FOR RESPONDENT(S) Advocate :      Shri M.K.Meena,Shri Anupam Agarwal


                                 DAILY ORDER

As prayed for by learned counsel for the applicant, the instant Original Application is dismissed as withdrawn with liberty to file fresh one.

All the pending Miscellaneous Applications are rendered infructuous and disposed of accordingly.