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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Punjab - Subsection

Section 34(1)(b) in Punjab Transparency in Public Procurement Act, 2019

(b)the subject matter of procurement involves livestock, agricultural produce, power or other items whose prices fluctuate frequently and in the opinion of the procuring entity the subject matter of procurement cannot be usefully obtained by adopting the method of open competitive bidding or any other method.