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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(a) in Braithwaite And Company (India) Limited (Acquisition And Transfer Of Undertakings) Act, 1976

(a)having in his possession, custody or control any property forming part of any undertaking of the Company, wrongfully withholds such property from the Central Government or the Government company; or