Madhya Pradesh High Court
Ramniwas Meena vs The State Of Madhya Pradesh on 29 April, 2025
1 CRA-6190-2017 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 6190 of 2017 (RAMNIWAS MEENA Vs THE STATE OF MADHYA PRADESH ) Dated : 29-04-2025 List the matter along with Cr.A. No.3134 of 2020.
(RAJENDRA KUMAR VANI) JUDGE Ahmad Signature Not Verified Signed by: MOHD AHMAD Signing time: 4/29/2025 6:53:19 AM