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[Cites 0, Cited by 0] [Section 28(5)] [Section 28] [Entire Act]

State of Himachal Pradesh - Subsection

Section 28(5)(c) in The Sardar Vallabhbhai Patel Cluster University, Mandi, Himachal Pradesh (Establishment and Regulation) Act, 2018

(c)to review the financial position of the Cluster University and to make recommendations to the Board of Management on all matters relating to the finances of the Cluster University;