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[Cites 0, Cited by 0] [Section 94(13)] [Section 94] [Entire Act]

State of Rajasthan - Subsection

Section 94(13)(iii) in Rajasthan Co-operative Societies Rules, 2003

(iii)If a person applied under sub-rule (14) to set aside the sale of immovable property, he shall not be entitled to make an application under this sub rule.