Section 31(s) in Mizoram Cooperative Societies Act, 2006
(s)A member of a co-operative who has contributed land to cooperative shall further enjoy the following rights:(i)to retain his ownership over the land as real estate or an equivalent share;(ii)to preserve the established crops on the contributed land;(iii)to sell the contributed land to other members of the co-operative;(iv)to receive rent for any land thus contributed;(v)to receive pan of the rent or remuneration in the form of farm produce.
