Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] State of Odisha - Subsection Section 74(2) in Orissa Panchayat Samiti Accounting Procedure Rules, 2002 (2)All tenders received in respect of a work shall be placed before the Panchayat Samiti for their consideration and acceptance.
