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Jharkhand High Court

M/S Om Sharda Logistics Pvt. Ltd vs The Union Of India on 14 July, 2025

Author: Rajesh Shankar

Bench: Rajesh Shankar

                                                        2025:JHHC:19001-DB




IN THE HIGH COURT OF JHARKHAND AT RANCHI
            W.P.(C) No. 1785 of 2021
M/s Om Sharda Logistics Pvt. Ltd, having its registered office at
191/1, Dihibari, Kashidih Road, P.O., P.S. - Sakchi, District
Jamshedpur, through its authorized signatory Mukesh Kumar Sharma,
aged about 37 years, S/o Paras Nath Sharma, R/o Ganesh Nagar,
Road no.-4, P.O.Tatanagar, P.S Bagbera, District - Jamshedpur.
                 ...   ...   ...   ...   ...     ...  Petitioner
                        Versus
1. The Union of India, through Ministry of Coal, Shastri Bhawan on
   Rajendra Pd. Road, P.O., P.S. & District New Delhi.
2. The Central Coalfield Limited through its Chairman-cum-Managing
   Director, having its office at Darbhanga House P.O-G.P.O & P.S -
   Sadar, District-Ranchi.
3. The Chairman-cum-Managing Director, Central Coalfields Ltd.
   having its office at Darbhanga House P.O-G.P.O & P.S - Sadar,
   District-Ranchi.
4. The Director Technical, Central Coalfields Ltd. (Operations),
   having its office at Darbhanga House P.O-G.P.O & P.S Ranchi.
   Sadar, District- Ranchi.
5. The General Manager Central Coalfields Ltd. (P & P), having its
   office at Darbhanga House P.O-G.P.O & P.S Ranchi. Sadar,
   District- Ranchi.                      ...   ...   ...   Respondents
                             With
                  W.P.(C) No. 1965 of 2021
Shyam Transport (JV) through its lead partner Shyam Transport
having its registered office at Village Post Durlovpur M.T.P.S., P.O.,
P.S.- Durlovpur, District- Bankura, West Bengal, through its
authorized signatory Uttam Choubey, aged about 40 years, s/o Late
Rameshwar Choubey, R/o Village Nayadih, P.O., P.S - Nirsa, District -
Dhanbad. ...       ...    ...   ...    ...   ...        Petitioner
                          Versus
1. The Union of India, through Ministry of Coal, P.O., P.S. & District
   New Delhi.
2. The Central Coalfields Limited through its Chairman-cum-
   Managing Director, having its office at Darbangha House, P.O.-
   G.P.O., P.S. - Sadar, District - Ranchi.
3. The Chairman-cum-Managing Director, Central Coalfields Limited,
   having its office at Darbangha House, P.O.-G.P.O., P.S. Sadar,
   District - Ranchi.




                                Page 1 of 3
                                                          2025:JHHC:19001-DB




4. The Director Technical (Operations), Central Coalfields Limited,
   having its office at Darbangha House, Р.О.-G.P.O., P.S. Sadar,
   District - Ranchi.
5. The General Manager (CMC), Central Coalfields Limited having its
   office at Darbangha House, P.O.- G.P.O., P.S Sadar, District -
   Ranchi.
6. The Secretary, Ministry of Environment Forests & Climate Change,
   Govt. of India, New Delhi. ...      ...     ...   Respondents


                             With
                  W.P.(C) No. 1987 of 2021
A.K.A. Logistics Pvt. Ltd. having its registered office at Chitrakoot
Building, 1st Floor, 230 A, A.J.C. Bose Road, P.O., P.S.& District-
Kolkata, West Bengal, through its authorized signatory Subhas
Chandra Lala, aged about 44 years, S/o Lala Raj Kishore Prasad, R/o
Nawagarh, Lala Badi, P.O.- Kharkharee., P.S. Madhuban and District
Dhanbad ...      ...   ...   ...   ...    ... Petitioner
                       Versus
1. The Union of India, through Ministry of Coal, P.O., P.S. & District
   New Delhi.
2. The Secretary, Ministry of Environment, Forest and Climate
   Change, Government of India, Indira Paryavaran Bhawan, Jorbagh
   Road, P.O., P.S. & District - New Delhi.
3. The Director, Ministry of Environment, Forest and Climate Change,
   (Impact Assessment Division), Government of India, Indira
   Paryavaran Bhawan, Jorbagh Road, P.O., P.S. & District - New
   Delhi.
4. The Member Secretary, Central Pollution Control Board, CBD-
   cum-office complex, East Arjun Nagar, P.O., P.S. & District - Delhi.
5. The Central Coalfields Limited through its Chairman-cum-
   Managing Director, having its office at Darbanga House, P.O.-
   G.P.O., P.S. - Sadar, District - Ranchi.
6. The Chairman-cum-Managing Director, Central Coalfields Limited,
   having its office at Darbanga House, P.O.- G.P.O., P.S. - Sadar,
   District - Ranchi.
7. The Director Technical (Operations), Central Coalfields Limited,
   having its office at Darbanga House, P.O.-G.P.O., P.S. - Sadar,
   District - Ranchi.
8. The General Manager (CMC), Central Coalfields Limited, having its
   office at Darbanga House, P.O.- G.P.O., P.S. -Sadar, District -
   Ranchi.


                                Page 2 of 3
                                                                              2025:JHHC:19001-DB




             9. The Jharkhand State Pollution Control Board, through Member
                Secretary, office at Sector- 3, H.E.C. Township, P.O.,P.S.-Dhurwa
                & District- Ranchi.                ...     ...    ...   Respondents
                                      ---------

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE RAJESH SHANKAR

---------

For the Petitioner : Ms. Tanya Singh, Advocate Ms. Sugandha Jaiswal Poddar, Advocate For the CCL: Mr. Amit Kumar Das, Advocate Mr. Shivam Utkarsh Sahay, Advocate For the Union of India : Mr. Shiv Shankar Sharma, Sr. Panel Adv. For the State: Mr. Vishal Kr. Rai, AC to GA IV. For the JSPCB: Ms. Risheeta Singh, AC to Mrs. Richa Sanchita

---------

06/Dated: 14.07.2025

1) Counsel for the petitioners seeks to withdraw these writ petitions.

2) He is permitted to do so.

3) Accordingly, all these writ petitions are dismissed as withdrawn.

(M.S. Ramachandra Rao, C.J.) (Rajesh Shankar, J.) Sharda/MM/ Cp.02 Page 3 of 3