Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 210(1)] [Section 210] [Entire Act]

State of Haryana - Subsection

Section 210(1)(xiii) in Haryana Panchayati Raj Act, 1994

(xiii)protection from injury and interference of the property of the Gram Panchayat, Panchayat Samiti, Zila Parishad entrusted to either of these ;