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State of Bihar - Section

Section 329 in Bihar Board's Miscellaneous Rules, 1958

329. Stock and sale of saleable forms.

- The duty of keeping the stocks of all saleable forms excepting the cheque-book forms and carrying on the sale of such forms should be entrusted to the Nazir who should keep his daily account of the sales in Register 99 (vide Register and Return Manual) of which sufficient number of pages should be allotted to each kind of saleable form, the name of particular form being entered by hand.The stock and account of cheque books will be kept by the officer in charge of stamps in Register 90 on page 60 of the Register and Return Manual.